Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Himachal Pradesh - Subsection Section 15(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (3)The Vice-Chancellor shall exercise such other powers and perform such other functions, as may be prescribed by the statutes and ordinances.
