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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(d) in The Maharashtra Universities Act, 1994

(d)allocate subjects to the faculties [and assign faculty to each Principal and teacher who is member of the Academic Council] [These words were added by Maharashtra 55 of 2000, section 23(a).];