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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(4)(a) in Chhattisgarh Public Distribution System (Control) Order, 2004

(a)Allotment of Fair Price Shops to agencies by authorised officer shall be to the following :
(i)Gram Panchayats
(ii)Women's Self help groups
(iii)Primary credit cooperative societies
(iv)Other cooperative societies.