Section 7 in Tamil Nadu Panchayats (Lease and Licensing of Fishery Rights In Water Sources Vested and Regulated by Village Panchayats and Panchayat Union Councils) Rules, 1999
7. Transfer of licence.
- The licence shall not be transferable, but in the event of the death of the licensee or in case, he becomes incapable or physically disqualified for fishing, it may be transferred in the name of his legal heir on an application to the village panchayat or panchayat union council, as the case may be.
