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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(1)(c) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(c)in any other transaction of the society, except as investment made or as loan as taken from the society or the provision of residential accommodation of the society to any paid employee of the society.