Bombay High Court
Kisan Laxman Vani @ Tamboli And Ors vs The State Of Maharashtra And Ors on 27 November, 2018
Author: A.K. Menon
Bench: A.A.Sayed, A.K. Menon
19-wp-14359-2016.odt
rrpillai IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 14359 OF 2016
Kishan Laxman Vani @ Tamboli & Ors. ... Petitioners
vs.
The State of Maharashtra & Ors. ... Respondents
None for the Petitioner.
Mrs. M. S. Srivastava, AGP for Respondent no. 1.
CORAM : A.A.SAYED &
A.K. MENON, JJ.
DATE : 27th NOVEMBER, 2018 P.C. :
None for the petitioner. Dismissed for default.
(A.K. MENON,J.) (A. A. SAYED, J.) 1/1 ::: Uploaded on - 01/12/2018 ::: Downloaded on - 30/12/2018 09:11:15 :::