V.Jayashankar vs The Secretary To The Government Of ... on 29 March, 2021

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Madras High Court

V.Jayashankar vs The Secretary To The Government Of ... on 29 March, 2021

Bench: N.Seshasayee

                                                                            W.P.No.4514 of 2021

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 29.03.2021

                                     CORAM: JUSTICE N.SESHASAYEE

                                                 WP.No.4514 of 2021


                     V.Jayashankar                                ...Petitioner

                                                        -Vs-

                     1.The Secretary to the Government of Tamilnadu,
                     Industries SIPCOT(LA) Department,
                     Fort St. George,
                     Chennai-600 009

                     2.The Chairman and Managing Director,
                     State Industries Promotion Corporation of Tamilnadu,
                     19-A, Rukmani Lakshmipathy Road,
                     Egmore, Chennai-600 008.

                     3.The District Collector,
                     Thiruvannamalai District,
                     Thiruvannamalai.

                     4.The District Revenue Officer,
                     Thiruvannamalai District,
                     Thiruvannamalai.

                     5.The Special District Revenue Officer,
                     SIPCOT(Land Acquisition),
                     Kasikara Street, Cheyyar,
                     Thiruvannamalai District.

                     6.The Special Tahsildar for
                     Land Acquisition

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https://www.mhc.tn.gov.in/judis/
                                                                           W.P.No.4514 of 2021

                     SIPCOT, Cheyyar,
                     Thiruvannamalai District.

                     7.The Tahsildar,
                     Vembakkam Taluk Office,
                     Cheyyar, Thiruvannamalai District.

                     8.The Sub Registrar,
                     Dhoosi Sub Registration Office,
                     Dhoosi, Thiruvannamalai District.            ...Respondents



                     Prayer: Writ Petition is filed under Article 226 of the Constitution of

                     India, to issue a Writ of Mandamus, directing the third respondent     to

                     rectify the error committed in the A-Register, Patta, Chitta, Adangal as

                     well as in the Sketch and also directing the 6th respondent to grant

                     compensation to the petitioner in respect of his land ad-measuring 1

                     Acre, comprised in S.No.187/2B1 and 2B2 situated at Mathur Village,

                     Cheyyar Taluk, Thiruvannamai District.


                                   For Petitioner  : Mr.S.Mohanavadivelan
                                   For Respondents : Mr.E.Manoharan, Spl.GP for R1,2,5,6
                                                     Ms.R.Janaki, AGP for R3,4,7

                                                     ORDER

Today, when the matter is taken up for hearing, both the learned counsels made their statements that amounts have been deposited before the Sub-

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https://www.mhc.tn.gov.in/judis/ W.P.No.4514 of 2021 Court, Cheyyar and a copy of the instructions dated 26.03.2021 given to the concerned learned Special Government Pleader by the Land Acquisitioning Authority has been filed before this Court.

2.The learned counsel for the petitioner submitted that the petitioner's right to challenge the Award by due process of law may be protected and the Court need not grant any leave to enable any party to protect such rights are legitimately available to him.

3.Recording the above submissions, the Writ Petition is closed. No costs.

29.03.2021 Index : Yes/No Internet : Yes/No dn 3/5 https://www.mhc.tn.gov.in/judis/ W.P.No.4514 of 2021 To

1.The Secretary to the Government of Tamilnadu, Industries SIPCOT(LA) Department, Fort St. George, Chennai-600 009

2.The Chairman and Managing Director, State Industries Promotion Corporation of Tamilnadu, 19-A, Rukmani Lakshmipathy Road, Egmore, Chennai-600 008.

3.The District Collector, Thiruvannamalai District, Thiruvannamalai.

4.The District Revenue Officer, Thiruvannamalai District, Thiruvannamalai.

5.The Special District Revenue Officer, SIPCOT(Land Acquisition), Kasikara Street, Cheyyar, Thiruvannamalai District.

6.The Special Tahsildar for Land Acquisition SIPCOT, Cheyyar, Thiruvannamalai District.

7.The Tahsildar, Vembakkam Taluk Office, Cheyyar, Thiruvannamalai District.

8.The Sub Registrar, Dhoosi Sub Registration Office, Dhoosi, Thiruvannamalai District.

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https://www.mhc.tn.gov.in/judis/ W.P.No.4514 of 2021 N.SESHASAYEE, J., dn W.P.No.4514 of 2021 29.03.2021 5/5 https://www.mhc.tn.gov.in/judis/

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