Madras High Court
M/S. Roshini Enterprises vs The Government Of India on 8 September, 2021
Author: D.Krishnakumar
Bench: D.Krishnakumar
WP(MD) No.6336 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 08.09.2021
CORAM
THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR
WP(MD) No.6336 of 2020
And
WMP(MD) Nos.5567 & 5568 of 2020
M/s. Roshini Enterprises,
Rep by its Proprietor cum Project Manager,
Mr.G. Sureshkumar Nair,
Sudha Bhavan,
Opp-Government High School,
Variyoor Post,
Kanyakumari District. ... Petitioner
Vs.
1.The Government of India,
Represented by its Secretary,
Ministry of Home Affairs,
North Block, New Delhi – 110 001
2.Nuclear Power Corporation of India Ltd,
Koodangulam Nuclear Power Project,
Koodangulam Post, Radhapuram Taluk,
Tirunelveli District.
3.The Senior Maintenance Engineer,
Nuclear Power Corporation of India Ltd,
Koodangulam Nuclear Power Project,
Koodangulam Post, Radhapuram Taluk,
Tirunelveli District. ... Respondents
1/4
https://www.mhc.tn.gov.in/judis/
WP(MD) No.6336 of 2020
PRAYER: Petition filed under Article 226 of the Constitution of India,
for the issuance of a Writ of Certiorari, to call for the records relating
to the proceedings of the Impugned Orders in 1) No.
NPCIL/KKNPP/S/2020/140, 2) No. NPCIL/KKNPP/S/2020/203, 3)
No.NPCIL/KKNPP/S/2020/142, 4)
No.NPCIL/KKNPP/O&M/CMU/2020/S/144 and 5) No.
NPCIL/KKNPP/O&M/CMU/2020/S/145, dated 15.05.2020 on the file of
the 2nd respondent and quash the same.
For Petitioner : Mr.R. Maheswaran
For Respondents :Mr.P. Subbiah,
Central Government Standing Counsel
For R1
Mr.C. Muthusaravanan,
For R2 & R3
ORDER
Mr. R. Maheswaran, learned counsel appearing for the petitioner informed the Court that the petitioner has submitted a letter to the Registry to withdraw the aforesaid Writ Petition.
2. In view of the said submissions made by the learned counsel appearing for the petitioner, the Writ Petition stands dismissed as withdrawn. Consequently, connected Miscellaneous Petitions are closed. No costs.
08.09.2021 Index : Yes/No Internet : Yes /No mnr 2/4 https://www.mhc.tn.gov.in/judis/ WP(MD) No.6336 of 2020 To
1.The Government of India, Represented by its Secretary, Ministry of Home Affairs, North Block, New Delhi – 110 001
2.Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.
3.The Senior Maintenance Engineer, Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.
3/4https://www.mhc.tn.gov.in/judis/ WP(MD) No.6336 of 2020 D.KRISHNAKUMAR, J.
mnr WP(MD) No.6336 of 2020 And WMP(MD) Nos.5567 & 5568 of 2020 08.09.2021 4/4 https://www.mhc.tn.gov.in/judis/