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Madras High Court

M/S. Roshini Enterprises vs The Government Of India on 8 September, 2021

Author: D.Krishnakumar

Bench: D.Krishnakumar

                                                                             WP(MD) No.6336 of 2020


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 08.09.2021

                                                    CORAM

                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR

                                            WP(MD) No.6336 of 2020
                                                     And
                                         WMP(MD) Nos.5567 & 5568 of 2020

                     M/s. Roshini Enterprises,
                     Rep by its Proprietor cum Project Manager,
                     Mr.G. Sureshkumar Nair,
                     Sudha Bhavan,
                     Opp-Government High School,
                     Variyoor Post,
                     Kanyakumari District.                           ... Petitioner

                                                      Vs.
                     1.The Government of India,
                       Represented by its Secretary,
                       Ministry of Home Affairs,
                       North Block, New Delhi – 110 001

                     2.Nuclear Power Corporation of India Ltd,
                       Koodangulam Nuclear Power Project,
                       Koodangulam Post, Radhapuram Taluk,
                       Tirunelveli District.

                     3.The Senior Maintenance Engineer,
                       Nuclear Power Corporation of India Ltd,
                       Koodangulam Nuclear Power Project,
                       Koodangulam Post, Radhapuram Taluk,
                       Tirunelveli District.                        ... Respondents




                     1/4




https://www.mhc.tn.gov.in/judis/
                                                                              WP(MD) No.6336 of 2020


                     PRAYER: Petition filed under Article 226 of the Constitution of India,
                     for the issuance of a Writ of Certiorari, to call for the records relating
                     to the proceedings of the Impugned Orders in 1) No.
                     NPCIL/KKNPP/S/2020/140, 2) No. NPCIL/KKNPP/S/2020/203, 3)
                     No.NPCIL/KKNPP/S/2020/142,          4)
                     No.NPCIL/KKNPP/O&M/CMU/2020/S/144                 and        5)        No.
                     NPCIL/KKNPP/O&M/CMU/2020/S/145, dated 15.05.2020 on the file of
                     the 2nd respondent and quash the same.

                                    For Petitioner     : Mr.R. Maheswaran
                                    For Respondents    :Mr.P. Subbiah,
                                                        Central Government Standing Counsel
                                                        For R1
                                                        Mr.C. Muthusaravanan,
                                                        For R2 & R3

                                                      ORDER

Mr. R. Maheswaran, learned counsel appearing for the petitioner informed the Court that the petitioner has submitted a letter to the Registry to withdraw the aforesaid Writ Petition.

2. In view of the said submissions made by the learned counsel appearing for the petitioner, the Writ Petition stands dismissed as withdrawn. Consequently, connected Miscellaneous Petitions are closed. No costs.

08.09.2021 Index : Yes/No Internet : Yes /No mnr 2/4 https://www.mhc.tn.gov.in/judis/ WP(MD) No.6336 of 2020 To

1.The Government of India, Represented by its Secretary, Ministry of Home Affairs, North Block, New Delhi – 110 001

2.Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.

3.The Senior Maintenance Engineer, Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.

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https://www.mhc.tn.gov.in/judis/ WP(MD) No.6336 of 2020 D.KRISHNAKUMAR, J.

mnr WP(MD) No.6336 of 2020 And WMP(MD) Nos.5567 & 5568 of 2020 08.09.2021 4/4 https://www.mhc.tn.gov.in/judis/