Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of West Bengal - Subsection

Section 141(vi) in Police Regulations, Calcutta, 1968

(vi)The key of the lock-up shall remain with the sentry and except in urgent cases, such as, an outbreak of fire, he shall not unlock the door without first calling the Officer-in-charge of the station or post.