Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Telangana - Section

Section 31 in Greater Hyderabad Municipal Corporation Act, 1955

31. General duty of the Presiding Officer.

- It shall be the general duty of the presiding officer at a polling station to keep order thereat and to see that the poll is fairly taken.