Bombay High Court
Dinesh Shahra vs Idbi Bank And 4 Others on 19 June, 2019
Author: S. C. Dharmadhikari
Bench: S. C. Dharmadhikari, G.S. Patel
DETAGGED.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2800 OF 2018
Nidhi Rohin Sanghvi ...Petitioner
Versus
Union of India & Anr ...Respondents
WITH WRIT PETITION NO. 2818 OF 2018 Parth Shivkumar Singhal ...Petitioner Versus Registrar of Companies & Ors ...Respondents WITH WRIT PETITION NO. 2832 OF 2018 Saurabh Chandrashekhar Deshpande ...Petitioner Versus Registrar of Companies & Ors ...Respondents WITH WRIT PETITION NO. 2850 OF 2018 Pankhuri Abhijit Warange ...Petitioner Versus Registrar of Companies & Ors ...Respondents WITH WRIT PETITION NO. 2854 OF 2018 Page 1 of 3 19th June 2019 ::: Uploaded on - 25/06/2019 ::: Downloaded on - 14/07/2019 07:36:20 ::: DETAGGED.DOC Pranila Ramkrishna Rawool ...Petitioner Versus Registrar of Companies & Ors ...Respondents WITH WRIT PETITION NO. 2983 OF 2018 Mihir Bhaskar Joshi ...Petitioner Versus Registrar of Companies & Ors ...Respondents WITH WRIT PETITION NO. 3442 OF 2018 HDFC Bank Limited ...Petitioner Versus Registrar of Companies, Mumbai & Anr ...Respondents WITH WRIT PETITION NO. 556 OF 2019 Asset Auto India Private Limited & Ors ...Petitioners Versus The Union of India & Anr ...Respondents WITH WRIT PETITION NO. 919 OF 2019 Dinesh Shahra ...Petitioners Versus IDBI Bank & Ors ...Respondents Page 2 of 3 19th June 2019 ::: Uploaded on - 25/06/2019 ::: Downloaded on - 14/07/2019 07:36:20 ::: DETAGGED.DOC Mr Hiren Kamod, with Meena Shah, i/b M/s. Pandya & Co., for the Petitioner in WP Nos. 2800/2018, 2818/2018, 2832/2018, 2850/2018, 2854/2018, 2983/2018. Mr Akshay Petkar, for the Petitioner in WP Nos. 556/2019. Mr MS Doctor, Senior Advocate, with Jay Zaveri, i/b M/s.
Crawford Bayley & Co., for the Petitioner in WP/919/2019. Mr GN Pandit, for Respondent Nos. 1 to 3 in WP/919/2019. Ms Jyoti Chavan, AGP, for the State. Mr Anil Singh, Additional Solicitor General, with Aditya Thakkar, Ashish Mehta, Mohit Sahani, i/b Ashish Mehta, for Respondents Nos. 1 & 2 in WP/3442/2018.
CORAM: S. C. DHARMADHIKARI & G.S. PATEL, JJ DATED: 19th June 2019 PC:-
1. These matter are to be de-tagged from the group of matters under Section 164 of the Companies Act 2013.
(S. C. DHARMADHIKARI, J) (G. S. PATEL, J) Page 3 of 3 19th June 2019 ::: Uploaded on - 25/06/2019 ::: Downloaded on - 14/07/2019 07:36:20 :::