Supreme Court - Daily Orders
Shaji vs The State Of Kerala on 6 September, 2021
Bench: L. Nageswara Rao, B.R. Gavai, B.V. Nagarathna
ITEM NO.803 Court 5 (Video Conferencing) SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2195/2017
SHAJI & ANR. Appellant(s)
VERSUS
THE STATE OF KERALA Respondent(s)
(ONLY IA 59303/2021 (APPLICATION FOR MODIFICATION OF ORDER DATED
11.09.2020) IN CRIMINAL APPEAL NO. 2195/2017 IS LISTED AGAINST THIS
ITEM. )
Date : 06-09-2021 This appeal was mentioned today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Appellant(s) Mr. Sudheesh K K, Adv.
Mr. Sayooj Mohandas M Adv (Mentioned by)
Mr. Vishal Arun, AOR
For Respondent(s) Mr. G. Prakash, AOR
UPON being mentioned the Court made the following
O R D E R
IA No.59303/2021 in Crl.A. No.2195/2017.
Not to be deleted from the Cause List dated 09.09.2021.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.09.07 17:34:39 IST Reason: