Section 46(2)(h) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(h)the manner in which an annual report shall be prepared and forwarded to the State Government under sub-section (1) of Section 30;

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