Patna High Court - Orders
Rajgiri Singh And Anr vs The State Of Bihar And Ors on 26 November, 2019
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh, Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.2117 of 2015
In
Civil Writ Jurisdiction Case No.14475 of 2007
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Rajgiri Singh and Anr
... ... Appellants
Versus
The State of Bihar and Ors
... ... Respondents
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Appearance :
For the Appellants : Mr. Dharmendra Kumar Paswan-Advocate
For the Respondents : Mr. Avinash Kumar- SC-30
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
and
HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH)
11 26-11-2019Heard in part.
Put up for further hearing on 12.12.2019.
(Ashwani Kumar Singh, J) ( Prakash Chandra Jaiswal, J) V. Verma/-
U