Patna High Court - Orders
Sc/St Association vs The State Of Bihar on 2 August, 2023
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4811 of 2023
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SC/ST Association & Anr.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioners : Mr.Dinu Kumar, Advocate
Ms.Ritika Rani, Advocate
For the State : Mr.Sheo Shankar Prasad, SC-8
Mr.Ruchikar Jha, AC to SC-8
For B.P.S.C. : Mr.Kaushal Kr. Jha, Sr. Advocate
Mr.Amish Kumar, Advocate
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
2 02-08-20231. At the very outset, learned counsel for the petitioners confines the relief with respect to Petitioner No.2, since she is a candidate in the process of selection in issue.
2. Four weeks' time is allowed to learned counsels for the respondents to file counter-affidavit.
3. Matter is adjourned to be listed on 30.08.2023.
(Madhuresh Prasad, J) shashank/-
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