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Patna High Court - Orders

Sc/St Association vs The State Of Bihar on 2 August, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.4811 of 2023
                  ======================================================
                  SC/ST Association & Anr.

                                                                               ... ... Petitioner/s
                                                     Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioners   :       Mr.Dinu Kumar, Advocate
                                                Ms.Ritika Rani, Advocate
                  For the State         :       Mr.Sheo Shankar Prasad, SC-8
                                                Mr.Ruchikar Jha, AC to SC-8
                  For B.P.S.C.          :       Mr.Kaushal Kr. Jha, Sr. Advocate
                                                Mr.Amish Kumar, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

2    02-08-2023

1. At the very outset, learned counsel for the petitioners confines the relief with respect to Petitioner No.2, since she is a candidate in the process of selection in issue.

2. Four weeks' time is allowed to learned counsels for the respondents to file counter-affidavit.

3. Matter is adjourned to be listed on 30.08.2023.

(Madhuresh Prasad, J) shashank/-

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