Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] State of Sikkim - Subsection Section 132(3) in Sikkim Urban and Regional Planning and Development Act, 1998 (3)The regulations so made shall be published in the Official Gazette and shall come into force on the date of such publication.
