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State of Chattisgarh - Section

Section 25 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

25. Authorities of University.

- The following shall be authorities of the University :-
(i)the Board;
(ii)the Academic Council;
(iii)the Faculties;
(iv)Finance Committee; and
(v)such other authorities as may be declared by the Statutes to be the authorities of the University.