Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Ram Lakhan vs D.D.C. And 5 Ors. on 25 July, 2014

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34698 of 2014
 

 
Petitioner :- Ram Lakhan
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Manish Dev Singh
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Impleadment application filed today in Court, is taken on record.

Learned counsel for the petitioner to incorporate the amendment today itself.

Shri K.C.Kishan Srivastava, has filed his appearance on behalf of respondent no. 5, which is taken on record. 

Put up as fresh on 31st July, 2014. 

Order Date :- 25.7.2014 Priyanka .

Court No. - 18

Case :- WRIT - B No. - 34698 of 2014 Petitioner :- Ram Lakhan Respondent :- D.D.C. And 5 Ors.

Counsel for Petitioner :- Manish Dev Singh Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav Hon'ble Anjani Kumar Mishra,J.

Heard the learned counsel for the parties.

Impleadment application is allowed.

Order Date :- 25.7.2014 Priyanka