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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(i) in Tamil Nadu Entertainments Tax Rules, 1939

(i)Name of defaulters of tax with details where the total amount of tax including show tax, surcharges and additional surcharges for one or more years is rupees twenty-five thousand or more and is not covered by stay granted by the appropriate authorities and remaining unpaid for more than two months after the due date;