Calcutta High Court (Appellete Side)
Pg (Ruchi Soya Industries Limited vs Senior Joint on 10 November, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1 07 10.11.2016
W.P.19244(W) of 2016 pg (Ruchi Soya Industries Limited vs. Senior Joint Commissioner, Commercial Taxes & Ors.) Mr. Sumit Kr. Chakraborty Ms. Payal Verma..................for the petitioner Mr. Abhratosh Majumder Mr. Prithu Dudhoria Mr. Soumitra Mukherjee...........for the State It is reported that no incumbent has yet assumed charge of the office of the Chairperson, West Bengal Taxation Tribunal. In that view of the matter, hearing of this writ petition stands adjourned. List this writ petition in the combined monthly list of February, 2017 under the heading 'Section 84 Matters'.
Interim order, if any, shall continue until further orders.
Liberty is given to the petitioner to mention the writ petition as and when the office of the Chairperson, West Bengal Taxation Tribunal becomes functional.
(DIPANKAR DATTA,J.)