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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(10) in West Bengal Right of Children to Free and Compulsory Education, 2012

(10)The State Level Committee shall meet at least once in every English Calendar month and shall dispose of the applications along with the report of the District Inspection Team under sub-rule (8) of the preceding month of such English Calendar month. While considering the applications along with the report, the State Level Committee shall hear the applicant or his/their authorized representative as well as the concerned District Inspector of Schools,