Section 6(3)(b) in Punjab Apartment and Property Regulation Act, 1995

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(b)particulars in the case of plots in a colony,-

(i)the date by which the possession of the plot is to be handed over to allottee;

(ii)the area and price of the plot; and

(iii)the statement of the use for which the plot is intended and restriction on its use, it any;

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