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[Cites 0, Cited by 0] [Section 435(2)] [Section 435] [Entire Act]

Union of India - Subsection

Section 435(2)(g) in The Merchant Shipping Act, 1958

(g)the manner in which applications for the transfer of registry of sailing vessels from one port to another in India shall be made and the procedure to be followed by the registrar in connection with such transfer;