Securities And Exchange Board Of India - Subsection
Section 13(2) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995
(2)[ The Board on receipt of the undertakings and the registration fees as referred to in sub-regulation (1), may grant registration to the sub-account.] [Substituted by S.O. 545(E), dated 30.6.1998]
