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State of Uttar Pradesh - Section
Section 5 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983
5. Sources of Recruitment.
- Recruitment's to the various categories of posts in the service shall be made from the following sources :| (a) | Head Excise Constable/ Tari Supervisor. | By promotion from amongst permanent Excise Constable in theselection grade. |
| (b) | Excise Constable (Selection grade). | From amongst permanent Excise Constable in the ordinary scalewho have put in at least fifteen years service as ExciseConstable. |
| (c) | Excise Constable (Ordinary scale). | By direct recruitment. |
| (d) | Driver (Selection Grade). | From amongst permanent drivers who have put in at leastfifteen years service as Driver in ordinary scale. |
| (e) | Driver (ordinary scale). | By direct recruitment. |