Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 9 in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018 9. Telephone. - Leader of the Opposition shall be provided telephone facilities without any ceiling for the purpose of reimbursement of the bills.
