Section 7(1)(a) in The Two-Member Constituencies (Abolition) Act, 1961

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Union of India - Subsection

Section 7(1)(a) in The Two-Member Constituencies (Abolition) Act, 1961

(a)make such further-amendments in the Delimitation Order as appear to it to be necessary for bringing up-to-date the description of the extent of all constituencies and for better arranging the order in which they are set out in the Schedules to the Delimitation Order; and

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Union of India - Subsection

Section 7(1)(a) in The Two-Member Constituencies (Abolition) Act, 1961