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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(ii) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(ii)All seats in University Colleges and Category A seats in Unaided Non-Minority Institutions offering MBA/ MCA shall be reserved in favour of SC/ST/BC category as follows: