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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(v) in Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017

(v)"Competent Authority Seats" means the seats earmarked from out of the sanctioned intake of seats in each course and in each college to be filled by the Committee for Admissions.