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Supreme Court - Daily Orders

H V Sreenivasa Murthy vs B V Nagesha on 8 March, 2016

Bench: Pinaki Chandra Ghose, Amitava Roy

  ITEM NO.38                               COURT NO.10                 SECTION IVA

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

           Petition(s) for Special Leave to Appeal (C)              No(s).     5987/2016

  (Arising out of impugned final judgment and order dated
  28/10/2015 in IA No. 1/2015 28/10/2015 in RFA No. 1601/2003 passed
  by the High Court Of Karnataka At Bangalore)

  H V SREENIVASA MURTHY                                                Petitioner(s)

                                                  VERSUS

  B V NAGESHA AND ANR.                                                 Respondent(s)



  (with office report)


  Date : 08/03/2016 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE AMITAVA ROY

  For Petitioner(s)                   Mr. N.K. Verma, Adv.
                                      Mr. Karunakar Mahalik, AOR


  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

The Special Leave Petition is dismissed.




                      (R.NATARAJAN)                                (SNEH LATA SHARMA)
                       Court Master                                   Court Master




Signature Not Verified

Digitally signed by
R.NATARAJAN
Date: 2016.03.09
12:25:44 IST
Reason: