Supreme Court - Daily Orders
H V Sreenivasa Murthy vs B V Nagesha on 8 March, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.38 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5987/2016
(Arising out of impugned final judgment and order dated
28/10/2015 in IA No. 1/2015 28/10/2015 in RFA No. 1601/2003 passed
by the High Court Of Karnataka At Bangalore)
H V SREENIVASA MURTHY Petitioner(s)
VERSUS
B V NAGESHA AND ANR. Respondent(s)
(with office report)
Date : 08/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. N.K. Verma, Adv.
Mr. Karunakar Mahalik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2016.03.09
12:25:44 IST
Reason: