Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(50A)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(50A)(e) in The Waqf (Amendment) Act, 2025

(e)has been held guilty of encroachment on any waqf property;