Section 74(4) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(4)In exercising their powers and performing their duties, the Regional Director and [the District Administration Officer] [Substituted 'the Assistant and Deputy Collectors' by Maharashtra Act No. 25 of 2018, dated 31.3.2018.] shall be subject to the control and supervision of the Director and the Collector, respectively.
