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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(1)(a) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(a)commences or causes to be commenced any work in contravention of any restriction or condition imposed under section 14 or of any plan for the re -development of a slum clearance area; or