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State of West Bengal - Section

Section 185 in The West Bengal Panchayat Act, 1973

185. Accounts.

- A Zilla Parishad shall keep such accounts and in such manner as may be prescribed.[Chapter XVIIA] [Chapter XVIIA containing sections 185A and 185B inserted by W.B. Act 20 of 1988.] Special provision for the District of Darjeeling