Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2)(j) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(j)the purposes of the private school for which the premises of the private school may be used and the conditions subject to which such premises may be used for any other purpose;