Supreme Court - Daily Orders
Arvinder Pal Singh Sibia vs Varinder Kaur Garcha And Ors on 13 January, 2017
Item No.67 1
REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 34426/2016
ARVINDER PAL SINGH SIBIA Petitioner(s)
VERSUS
VARINDER KAUR GARCHA AND ORS. Respondent(s)
(with interim relief and office report)
Date : 13/01/2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Himanshu Kapoor,Adv.
Mr. Vivek Kishore,Adv.
For Respondent(s) Mr. Sidikanth Nayak,Adv.
Mr. Sunny Choudhary,Adv.
Mr. P.K. Sachdeva,Adv.
Mr. Saurabh Misra,Adv.
Mr. Gaurav Mankotia,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Gaurav Mankotia, Ld. Counsel has appeared on behalf of the respondent Nos. 1 and 2, Mr. P.K. Sachdeva, Ld. Counsel has appeared on behalf of respondent Nos. 5 and 6 and Mr. M.P. singh, Ld. Counsel has appeared on behalf of respondent No.7. They seek and are given two weeks time to file the vakalatnama and four weeks time to file the counter affidavit.
Signature Not VerifiedService of notice is complete on respondent Nos. 4, 8 to 10 Digitally signed by MADHU GROVER Date: 2017.01.13 16:21:16 IST Reason: but no one has entered appearance on their behalf.
Item No.67 2Await the return of the service of notice already issued to the respondent No. 3.
List again on 21.2.2017.
(M V RAMESH) Registrar MG