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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Bihar and Orissa Excise Act, 1915

(3)Such passes may be either general for definite periods and particular kinds of [intoxicant] [Substituted by A.L.O., 1937.] or special for specified occasions and particular consignments only.Chapter - IV Manufacture, Possession and Sale