Delhi High Court - Orders
G. D. Goenka Public School Rohini vs Directorate Of Education on 22 January, 2024
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9741/2023
G. D. GOENKA PUBLIC SCHOOL ROHINI ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Kriti
Gupta, Mr. Sparsh Aggarwal, Mr. Manish
Vashisht and Mr. Nikhil Kukreja, Advs.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil) for GNTCTD with
Mr. Arun Panwar, Mr. Pradyuman Rao, Mr.
Utkarsh Singh, Mr. Kartik Sharma, Ms.
Prashansa Sharma, Mr. Rishabh Srivastava
and Ms. Nikita Vir, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 22.01.2024
1. Further and final opportunity of four weeks is granted to the respondent to file counter affidavit with advance copy to learned Counsel for the petitioner who may file rejoinder thereto, if any, within four weeks thereof.
2. List for disposal at the end of the Board on 2 April 2024.
C. HARI SHANKAR, J.
JANUARY 22, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order.
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