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Delhi High Court - Orders

G. D. Goenka Public School Rohini vs Directorate Of Education on 22 January, 2024

Author: C. Hari Shankar

Bench: C. Hari Shankar

                             $~65
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 9741/2023
                                       G. D. GOENKA PUBLIC SCHOOL ROHINI ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Kriti
                                                     Gupta, Mr. Sparsh Aggarwal, Mr. Manish
                                                     Vashisht and Mr. Nikhil Kukreja, Advs.

                                                                            versus

                                       DIRECTORATE OF EDUCATION               ..... Respondent
                                                    Through: Mr. Santosh Kumar Tripathi,
                                                    Standing Counsel (Civil) for GNTCTD with
                                                    Mr. Arun Panwar, Mr. Pradyuman Rao, Mr.
                                                    Utkarsh Singh, Mr. Kartik Sharma, Ms.
                                                    Prashansa Sharma, Mr. Rishabh Srivastava
                                                    and Ms. Nikita Vir, Advs.
                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                    ORDER

% 22.01.2024

1. Further and final opportunity of four weeks is granted to the respondent to file counter affidavit with advance copy to learned Counsel for the petitioner who may file rejoinder thereto, if any, within four weeks thereof.

2. List for disposal at the end of the Board on 2 April 2024.

C. HARI SHANKAR, J.

JANUARY 22, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 03:49:38