Gauhati High Court
Mrinmay Kumar Das And Anr vs The Gauhati High Court And 4 Ors on 14 February, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
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GAHC010221832018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7021/2018
1:MRINMAY KUMAR DAS AND ANR.
SON OF SRI BANAMALI DAS, ASSISTANT LIBRARIAN, GAUHATI HIGH
COURT, GUWAHATI, ASSAM, PIN- 781001.
2: HIRANYA KALITA
SON OF SRI SRIRAM KALITA
LIBRARY ASSISTANT
GAUHATI HIGH COURT
GUWAHATI
ASSAM
PIN- 781001
VERSUS
1:THE GAUHATI HIGH COURT AND 4 ORS.
REPRESENTED BY THE REGISTRAR GENERAL, GAUHATI HIGH COURT,
GUWAHATI, ASSAM, PIN- 781001.
2:GOVERNMENT OF ASSAM
REPRESENTED BY THE SECRETARY
JUDICIAL DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY
MINISTRY OF FINANCE (BUDGET DEPARTMENT)
DISPUR
GUWAHATI- 781006.
4:THE REGISTRAR (ESTABLISHMENT)
GAUHATI HIGH COURT
GUWAHATI
ASSAM
PIN- 781001.
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5:FINANCE AND ACCOUNTS OFFICER
GAUHATI HIGH COURT
GUWAHATI
ASSAM
PIN- 781001
Advocate for the Petitioner : MS. S NATH
Advocate for the Respondent : SC, GHC
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 14-02-2020 Mr. R. Borpujari, learned Standing Counsel, Finance Department prays for 4 (four) weeks' time to file the affidavit.
Prayer is allowed.
List again on 23.03.2020.
JUDGE Comparing Assistant