Karnataka High Court
M/S Ravi Construction Co vs Union Of India on 7 January, 2011
Bench: K.L.Manjunath, B.Manohar
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IBATED THIS THE} 07'?" DAY OF JANUARY 20} 1
PRESENT
THE HONBLE MRJUSTXCE K.L.MANJ%§5%§:A?:i%:'%;'%-- _
AND
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BANGALORE: 560.008 1 %
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3.SR1.R.CHANI)RASEKARAN
DEPUTY CHIEF/ GENERAL
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DEPU'I'Y FINANCIAL ADVESOR M
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RAILWAY. CHENNAI. ' I " RESPONDENTS
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