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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Karnataka - Subsection

Section 35(2) in University of Horticultural Sciences Act, 2009

(2)Every faculty member borne on teaching cadre shall devote 30% of the time in an academic year for undertaking research and or extension apart from teaching. Likewise a faculty member borne on research or extension shall spend 30% of time in teaching or extension or research as the case may be.