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Supreme Court - Daily Orders

J. J. Development Private Limited vs Commissioner Of Income Tax Kolkata Iv on 29 October, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.24                               COURT NO.8                SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C)             No(s).     28056/2018

     (Arising out of impugned final judgment and order dated 27-06-2018
     in ITAT No. 329/2016 passed by the High Court At Calcutta)

     J. J. DEVELOPMENT PRIVATE LIMITED                                   Petitioner(s)

                                                     VERSUS

     COMMISSIONER OF INCOME TAX KOLKATA IV                               Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 29-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                 Mr.   Yasobant Das, Sr. Adv.
                                       Dr.   Kedar Nath Tripathy, AOR
                                       Mr.   B.B. pradhan, Adv.
                                       Mr.   M.A. Aleem Majid, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.10.29 16:53:31 IST Reason: