Supreme Court - Daily Orders
J. J. Development Private Limited vs Commissioner Of Income Tax Kolkata Iv on 29 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.24 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28056/2018
(Arising out of impugned final judgment and order dated 27-06-2018
in ITAT No. 329/2016 passed by the High Court At Calcutta)
J. J. DEVELOPMENT PRIVATE LIMITED Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX KOLKATA IV Respondent(s)
(FOR ADMISSION and I.R.)
Date : 29-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Yasobant Das, Sr. Adv.
Dr. Kedar Nath Tripathy, AOR
Mr. B.B. pradhan, Adv.
Mr. M.A. Aleem Majid, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.10.29 16:53:31 IST Reason: