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Union of India - Section

Section 91 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

91. Outdoor work areas .-(1) Outdoor work areas shall have adequate weather protection in such a manner that the danger to health can be minimized and mistakes do not occur.

(2)Weather protection in outdoor areas shall be adapted to anticipated periods of stay, the extent and character of the work, representative weather conditions and risk conditions.