State Consumer Disputes Redressal Commission
Sau Vaishali Anil Todre vs Sarika Ritesh Choudhary on 5 February, 2013
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
STATE CONSUMER
DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
CIRCUIT BENCH
AT NAGPUR
5 TH FLOOR,
ADMINISTRATIVE BUILDING NO. 1
CIVIL LINES,
NAGPUR-440 001
First Appeal
No. A/11/464
(Arisen out of
Order Dated 18/02/2011 in Case No. cc/10/117 of District None)
1.Sau Vaishali Anil Todre R/o Shobhanagar Amaravati Tah.& Distt.Amaravati ...........Appellant(s) Versus
1. Sarika Ritesh Choudhary R/o Tank plaza Ambadevi Road Amaravati Near Air Training Center, Tah.& Distt.Amaravati ...........Respondent(s) BEFORE:
Hon'ble Mr.S.M. Shembole PRESIDING MEMBER HON'BLE SMT.JAYSHREE YENGAL MEMBER HON'BLE MR.N. ARUMUGAM MEMBER PRESENT:
None ......for the Appellant Adv.Mahure ......for the Respondent ORDER (Passed on 05/02/2013) Appellant Smt.Vaishali as well as her counsel Shri. Jaispurkar are absent. Respondent Sarika as well as her counsel Shri. Belkhande and Adv.Mahure are also absent. Hence KB Matter is recalled at 3.15 p.m. However, Appellant Smt.Vaishali as well as her counsel Shri. Jaispurkar are absent. Adv.Mahure for the Respondent is present. The record reflects that on last date also Appellant Smt.Vaishali as well as her counsel Shri. Jaispurkar were absent, however, the matter was adjourned till today by way of last chance. But today also Appellant Smt.Vaishali as well as her counsel Shri. Jaispurkar are absent. On perusal of record, it further reflects that there is also delay condonation application pending since June,2011. On perusal of the same application for condonation of delay, it reflects that there was inordinate delay of more than 40 days in preferring the appeal, but no plausible explanation appears to have been given for such delay. Therefore, on this count also, the appeal deserves to be dismissed. Anyhow, as the appellant as well as her counsel are absent, the appeal is dismissed in default.
[ Hon'ble Mr.S.M. Shembole] PRESIDING MEMBER [ HON'BLE SMT.JAYSHREE YENGAL] MEMBER [ HON'BLE MR.N. ARUMUGAM] MEMBER