Jammu & Kashmir High Court
Narinder Singh vs Rigzin Samphel Secy And Ors on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 45
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CPSW No. 648/2018 in SWP No. 1513/2018
Date of order: 09.10.2018
Narinder Singh v. Rigzin Samphel, Secy. Edu. and others
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): None.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Notice to the respondents returnable within four weeks. Steps for service within one week.
List immediately after service is effected upon the respondents.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh