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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(a) in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997

(a)place or provide or place in proper and convenient situation public receptacle, depots or places for temporary deposit or collection of non-biodegradable garbage;