Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 69] [Section 33] [Entire Act] Union of India - Subsection Section 33(m) in The Indian Medical Council Act, 1956 (m)the standards of professional conduct and etiquette and code of ethics to be observed by medical practitioners; and]
