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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(m) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(m)to maintain up to date records of registered street vendors and street vendors to whom certificate of vending has been issued in accordance with the provisions of the Act;