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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(7) in Rajasthan Co-operative Societies Act, 2001

(7)If the result of the audit held under this section discloses any defects in the working of co-operative society, the Registrar may bring such defects to the notice of the society and, if the society is affiliated to another co-operative society, also to be notice of such other society.