Bombay High Court
Hadapsar Industrial Estate ... vs The President, Pune Contonment Board ... on 24 January, 2020
Bench: K.K. Tated, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 33 OF 2020
Hadapsar Industrial Estate Environmental Group ....Petitioner
V/S
The President, Pune Contonment Board And Ors. ....Respondent
CORAM : K.K. TATED &
SARANG VIJAYKUMAR KOTWAL, JJ
DATE : 24th January, 2020
P.C. :
Due to paucity of time the matter is adjourned to 26/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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